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[Cites 0, Cited by 0] [Section 213(1)] [Section 213] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 213(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)prohibit vehicular traffic in any public street or any portion thereof so as to prevent danger, obstruction or inconvenience to the public or to ensure quietness in any locality ;