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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(3) in Andhra Pradesh Prohibition Act, 1995

(3)Through out the Act for the words " Excise Officers", "Commissioner of Excise", "Additional Commissioner of Excise", Deputy Commissioner of Excise", Assistant Commissioner of Excise", Excise Superintendent", Assistant Excise Superintendent", and Excise Department the words " Prohibition and Excise Officers", "Commissioner of Prohibition and Excise", "Additional Commissioner of Prohibition and Excise", Deputy Commissioner of Prohibition and Excise", Assistant Commissioner of Prohibition and Excise", Prohibition and Excise Superintendent", Assistant Prohibition and Excise Superintendent", and Prohibition and Excise Department", shall respectively be substituted.