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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 62(2) in Arunachal Pradesh Panchayat Raj Act, 1997

(2)The Executive Officer shall act as the Secretary of the Anchal Samiti and shall, subject to the control of the Chairperson, carry out the resolutions and directions of the Anchal Samiti and discharge such other functions as may be prescribed.