Commissioner Of Service Tax vs M/S Lee Muir Head Pvt Ltd on 20 April, 2011

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Karnataka High Court

Commissioner Of Service Tax vs M/S Lee Muir Head Pvt Ltd on 20 April, 2011

Bench: N.Kumar, Ravi Malimath

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Karnataka High Court

Commissioner Of Service Tax vs M/S Lee Muir Head Pvt Ltd on 20 April, 2011

Bench: N.Kumar, Ravi Malimath