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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(1) in Prevention Of Collision On National Waterways Regulations, 2002

(1)The Competent Officer reserves the right to suspend forthwith the endorsement on certificate of survey of the vessel for a period not exceeding fifteen days in the case of contravention of any of the regulation mentioned hereinbefore at first instance.