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National Green Tribunal

Subash Mahapatra vs State Of Odisha Principal Secretary ... on 30 August, 2019

Item No. 03

               BEFORE THE NATIONAL GREEN TRIBUNAL
                   PRINCIPAL BENCH, NEW DELHI
                   (Through Video Conferencing)

                Original Application No. 29/2019 (EZ)


   Subhash Mohapatra                                        Applicant(s)

                                   Versus

   State of Odisha & Ors.                                 Respondent(s)

   Date of hearing: 30.08.2019

   CORAM: HON'BLE MR. JUSTICE S. P. WANGDI, JUDICIAL MEMBER
          HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER

   For Applicant(s):     Ms. Kanika Sood, Advocate

   For Respondent (s): Ms. Savitri Ratho, Advocate for Respondent No.1
                       Mr. Amit Pattnaik, AGA, for Respondent Nos.2&6
                       Mr. Gora Chand Roy Choudhury, Advocate for
                       Respondent No.7


                                   ORDER

1. Mr. Amit Pattnaik, Learned Additional Government Advocate, who appears on behalf of the Respondent no. 2 and 6 prays for time to file an affidavit and to place on record the Report directed to be filed in terms of order dated 20.05.2019.

2. The prayer is allowed. Let him do so before the next date without fail.

3. The rest of the Respondents who have not filed their responses may do so also before the next date of hearing.

4. List on 15.11.2019 S.P. Wangdi, JM Dr. Satyawan Singh Garbyal, EM 30th August, 2019 O.A No. 29/2019 (EZ) ag 2