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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 66(1)(e) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(e)that, the licensee has become insolvent; of that, the licensee incurs any disqualification on grounds prescribed in the rules/ regulation/ bye-laws made thereunder.