Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(1) in The Bengal Alienation Of Agricultural Land (Temporary Provisions) Act, 1944. (1)The [State] [Word substituted by the Adaptation of Laws Order, 1930.] Government may make rules for carrying out the purposes of this Act.
