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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(10) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(10)On receipt of the appeal Chairman, District Level Advisory Committee may, after conducting such inquiries as may be necessary, accept or reject the appeal as the case may be and if accepted, the matter may be referred to the Board.