Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Manipur - Section

Section 22 in The Chit Fund (Manipur) Rules, 1994

22. Application for release of security.

- On treatment of the chit, of the foreman may apply to the Registrar for the release of the security given by him.