Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] State of Bihar - Subsection Section 79(1)(d) in Bihar Police Act, 2007 (d)Without the prior consent of the owner defaces of affixes any bill or writes slogan on walls, buildings or any other structure.