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State of Jharkhand - Section

Section 339 in Bihar Education Code, 1961

339. It shall be the duty of an education committee appointed under Section 49, subject to the control of the Commissioners and to the rules made by the State Government.-

(i)to superintend all matters connected with the finance, accounts, maintenance, management and teaching of all schools maintained by the Commissioners, and
(ii)to determine the conditions to be complied with when grants are made by the Commissioners to schools.