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Andhra Pradesh High Court - Amravati

Sri Vijaya Durga Primary Sand Quarry ... vs State Of Andhra Pradesh, on 6 October, 2021

                              HIGH COURT OF AND PRADESH

           MAIN CASE No.: W.P. No.21884 of 2021

                                     PROCEEDING SHEET

Sl.                                                                                   OFFICE
        DATE                                   ORDER
No                                                                                     NOTE

4     06.10.2021

UDPR, J At request of learned Government Pleader for Revenue, for getting instructions, post on 07.10.2021 in the motion list.

________ UDPR,J SS/ssp