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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Mizoram - Subsection

Section 97(4) in Mizoram Excise Rules, 1983

(4)Redistillation. - Except with the written permission of the Commissioner, the distiller shall not re- distill any spirits other than those which remain in the feints or weak spirit receiver attached to the still and which have not been removed therefrom.