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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3)(a) in Aircraft Rules, 1937

(a)suspend any certificate, rating or license, [authorisation and approval] or any or all of the privileges of any certificate, rating or license, [authorisation and approval] [Inserted by G.S.R. 1202, dated 23.7.1976.], for any specified period;