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State of Punjab - Section

Section 8 in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970

8. [ Term of office. [Substituted by Punjab Act 16 of 1979.]

- The term of office of the directors other than the Executive Director and the ex officio directors shall be one year and they shall be eligible for re-appointment :Provided that the executive Director may be removed by the Government at any time notwithstanding anything contained in section 11.] [Substitued by Punjab Act 16 of 1979.]