Delhi High Court - Orders
Bsnl Casual And Contract Workers Union ... vs Regional Labour Commissioner ... on 18 March, 2026
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~45 to 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8234/2021
BSNL CASUAL AND CONTRACT
WORKERS UNION (REGD) .....Petitioner
Through: Mr. Anuj Aggarwal and Ms. Bhumica
Kundra, Advocates.
versus
REGIONAL LABOUR COMMISSIONER
(CENTRAL) & ANR .....Respondents
Through: Mr. Rohan Jaitley, CGSC for UOI
with Mr. Akshay Sharma, Mr. Dev
Pratap Shani, Mr. Varun Pratap
Singh, Mr. Yogya Bhatia, Advocates.
Mr. Deepak Thukral, Advocate for
BSNL.
+ W.P.(C) 10098/2021, CM APPLs 31189/2021, 3533/2023
BHARAT SANCHAR NIGAM LTD .....Petitioner
Through: Mr. Deepak Thukral, Advocate for
BSNL.
versus
BSNL CASUAL AND CONTRACT
WORKERS UNION (REGD.) .....Respondent
Through: Mr. Anuj Aggarwal and Ms. Bhumica
Kundra, Advocates.
+ W.P.(C) 4378/2022, CM APPLs 13039/2022, 662/2023
CHIEF GENERAL MANAGER TELECOM
(WEST) AND ANR .....Petitioners
Through: Mr. Deepak Thukral, Advocate for
BSNL.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:48:44
STATE PRESIDENT, BSNL CASUAL AND CONTRACT
WORKERS UNION, UTTARAKHAND .....Respondent
Through: Mr. Sandeep Sharma, Senior
Advocate with Mr. Amit Choudhary,
Advocate.
+ W.P.(C) 4489/2022, CM APPLs 13373/2022, 832/2023
THE CHIEF GENERAL MANAGER TELECOM
(WEST) AND ANR .....Petitioners
Through: Mr. Deepak Thukral, Advocate for
BSNL.
versus
STATE PRESIDENT, BSNL CASUAL AND CONTRACT
WORKERS UNION, UTTARAKHAND .....Respondent
Through: Mr. Sandeep Sharma, Senior
Advocate with Mr. Amit Choudhary,
Advocate.
+ W.P.(C) 5356/2022, CM APPLs 16024/2022, 663/2023
CHIEF GENERAL MANAGER, TELECOM (WEST) AND
ANOTHER .....Petitioners
Through: Mr. Deepak Thukral, Advocate for
BSNL.
versus
STATE PRESIDENT, BSNL CASUAL AND CONTRACT
WORKERS UNION, UTTARAKHAND .....Respondent
Through: Mr. Sandeep Sharma, Senior
Advocate with Mr. Amit Choudhary,
Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 18.03.2026 At the request of learned counsel for the petitioners, renotify on This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 21:48:44 11.08.2026.
MANOJ KUMAR OHRI, J MARCH 18, 2026/rd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 21:48:44