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[Cites 0, Cited by 0] [Section 204] [Entire Act]

State of Goa - Subsection

Section 204(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(2)The intestate heir forfeits his right to the inheritance when by deceit, fraud, undue influence or coercion he had prevented the estate leaver from making a will and the inheritance shall devolve on the person upon whom it would devolve, had such heir not existed.