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State of Rajasthan - Section

Section 64 in Rajasthan Registration Rules, 1955 Volume II

64. Monthly Returns by Sub-Registrars to District Registrars.

- Every Sub-Registrar shall submit to the District Registrar of his District by the 5th of each month, a statement showing the transactions of his office for the preceding month in Form No. 2 Appendix III.