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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(c) in Govind Guru Tribal University at Banswara Act, 2012

(c)the Principal Secretary to the Government of Rajasthan, Higher Education Department, or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;