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[Cites 0, Cited by 0] [Section 45S(1)] [Section 45S] [Entire Act]

Union of India - Subsection

Section 45S(1)(a) in The Banking Regulation Act, 1949

(a)[ take possession of such property, books of accounts or other documents, and [Substituted by Act 55 of 1963, Section 23 (w.e.f. 1.2.1964).]