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State of Himachal Pradesh - Section

Section 14 in Mukhya Mantri Swavlamban Yojana, 2019

14.

The units would also be eligible for grant of incentives as specified under "Rules Regarding Grant of Incentives, Concessions and Facilities to industrial Units in Himachal Pradesh, 2004 "as amended from time to time, but incentive will not be available for the same component twice.