Section 2(a) in The Bihar Molasses (Control) Act, 1947

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State of Bihar - Subsection

Section 2(a) in The Bihar Molasses (Control) Act, 1947

(a)'Controller' means the Excise Commissioner as defined in clause (7) of Section 2 of the Bihar & Orissa Excise Act, 1915 (B & O. Acts II of 1915);

(aa)'Excise Officer' shall have the same meaning as is assigned to it by the Bihar and Orissa Excise Act, 1915;