Section 7(4)(a) in Tamil Nadu Marine Fishing Regulation Act, 1983

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State of Tamilnadu - Subsection

Section 7(4)(a) in Tamil Nadu Marine Fishing Regulation Act, 1983

(a)whether the fishing vessel is a registered fishing vessel;

(aa)[ whether the fishing vessel carry the registration mark displayed in the size and manner as may be prescribed; [Inserted by Act No. 18 of 2017.]

(aaa)whether the fishing vessel is painted in such manner as may be prescribed by the Government from time to time;]