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State of Maharashtra - Section

Section 107 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

107. Honorary Degree and Title to be conferred.

- At such Convocation or a special Convocation the Vice-Chancellor or the Registrar shall present to the Chancellor, the Pro-Chancellor or the Vice-Chancellor as the case may be the person or the persons on whom the honorary degree or the title has to be conferred. Such honorary degree and title shall be as mentioned in the table below and such presentation shall take place in order given in this table.