Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Tamilnadu - Subsection Section 50(8) in Tamil Nadu Pension Rules, 1978 (8)A non-contributory family pension sanctioned under this rale shall be tenable in addition to any extraordinary pension or gratuity or compensation that may be granted to the members of Government servant family.
