Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 11 in Kerala Recognition of Trade Unions Act, 2010 11. Returns by recognised Trade Union. - Every recognised Trade Union shall submit such returns to the Registrar on such dates and in such manner as may be prescribed.
