Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 1 in Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1983 1. These rules may be called the Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1983.
