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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Uttarakhand - Subsection

Section 61(2)(c) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(c)construction, maintenance and repairs of Link Roads, Market Lanes, Rope-Ways, Hand-Pumps and Tanks and other development works in the Market area;