Himachal Pradesh High Court
Abhishek Guleri vs . Himachal Pradesh State Forest on 13 September, 2022
Bench: Sabina, Sushil Kukreja
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Abhishek Guleri vs. Himachal Pradesh State Forest Development Corporation Ltd.
CWP No.3800 of 2022 13.09.2022 Present: Mr. Ashok Chaudhary, Advocate, for the petitioner.
Mr. Janak Raj, Advocate on behalf of Mr. Vinod K. Thakur, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to file reply.
List again on 21.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 13/09/2022 20:06:58 :::CIS