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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(41) in The Gujarat General Clauses Act, 1904

(41)"[Scheduled District] [That is the Villages belonging to the following Mehwasssi Chiefs: - 1. The Parvi of Kathi. 2. The Parvi of Nal. 3. The Parvi of Singpur. 4. The Walwi of Gaohalli. 5. The Wassawa of Chikhli. 6. The Parvi of Nawalpur.]" shall mean a "Scheduled District" as defined in the [Scheduled District Acts 1874] [The Scheduled Districts Act ceases to have effect under the Adaptation of Indian Laws Order, in Council.] (XII of 1874);