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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(3)(ii) in Kerala University of Health Sciences Act, 2010

(ii)to make suggestions to the Governing Council and Academic Council in respect of all rules relating to discipline, welfare of students, sports, working of library, management of hostels, students' home and non-resident students' centres, extension work, social work, students' health, National Service Scheme, National Cadet Corps and such other matters as may be prescribed by the Statutes;