Chattisgarh High Court
Angesh Kumar Sori vs Chhattisgarh Vyavasayik Pariksha ... on 18 July, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 4809 of 2022
Lakheshwar Prasad Patel Versus State Of Chhattisgarh
WPC/4920/2022,WPC/767/2023,WPC/240/2023,WPC/5483/2022,WPC/5293/2022,
WPC/5414/2022,WPC/5832/2022,WPC/4880/2022,WPC/5255/2022,
18/07/2023 Mr. Mateen Siddiqui with Mr. Harshmander Rastogi,
Mr. Krishna Tandon, Mr. Chandradeep Prasad and Mr. Ujjawal
Choubey, counsel for the respective petitioners.
Mr. Rahul Jha, Govt. Advocate for the State.
Dr. Saurabh Pande, counsel for respondent- Chhattisgarh
Professional Examination Board.
Dr. Saurabh Pandey submits that he has filed reply in five cases and prays for further two weeks time to complete the pleadings in remaining five cases.
As prayed by him, list these cases in the week commencing 31 st July 2023.
Sd/--/-/----/---/-------/--/- (Parth Prateem Sahu) Judge Praveen