Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Angesh Kumar Sori vs Chhattisgarh Vyavasayik Pariksha ... on 18 July, 2023

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                        WPC No. 4809 of 2022
             Lakheshwar Prasad Patel Versus State Of Chhattisgarh

WPC/4920/2022,WPC/767/2023,WPC/240/2023,WPC/5483/2022,WPC/5293/2022,
     WPC/5414/2022,WPC/5832/2022,WPC/4880/2022,WPC/5255/2022,




 18/07/2023           Mr. Mateen Siddiqui with Mr. Harshmander Rastogi,
                Mr. Krishna Tandon, Mr. Chandradeep Prasad and Mr. Ujjawal
                Choubey, counsel for the respective petitioners.
                      Mr. Rahul Jha, Govt. Advocate for the State.
                      Dr. Saurabh Pande, counsel for respondent- Chhattisgarh

Professional Examination Board.

Dr. Saurabh Pandey submits that he has filed reply in five cases and prays for further two weeks time to complete the pleadings in remaining five cases.

As prayed by him, list these cases in the week commencing 31 st July 2023.

Sd/--/-/----/---/-------/--/- (Parth Prateem Sahu) Judge Praveen