Madhya Pradesh High Court
Bihari Singh vs State Of M.P. on 5 November, 2024
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-609-2006 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 609 of 2006 (BIHARI SINGH Vs STATE OF M.P. ) Dated : 05-11-2024 Parties through their counsel.
List alongwith Cr.A. No.736/2006.
(ANAND PATHAK) (HIRDESH)
JUDGE JUDGE
VC
Signature Not Verified
Signed by: VARSHA
CHATURVEDI
Signing time: 14-11-2024
11:57:01 AM