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Madhya Pradesh High Court

Bihari Singh vs State Of M.P. on 5 November, 2024

Author: Anand Pathak

Bench: Anand Pathak

1 CRA-609-2006 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 609 of 2006 (BIHARI SINGH Vs STATE OF M.P. ) Dated : 05-11-2024 Parties through their counsel.

List alongwith Cr.A. No.736/2006.





                                (ANAND PATHAK)                                         (HIRDESH)
                                    JUDGE                                                JUDGE
                           VC




Signature Not Verified
Signed by: VARSHA
CHATURVEDI
Signing time: 14-11-2024
11:57:01 AM