Madhya Pradesh High Court
Amar Singh Yadav vs The State Of Madhya Pradesh on 4 December, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 60075 of 2022 (AMAR SINGH YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 04-12-2023 Parties through their counsel.
Let the default as pointed out by the Office be cured by counsel for the petitioner within a period seven working days else this petition shall stand dismissed automatically without further reference to the Court.
List thereafter.
(MILIND RAMESH PHADKE) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 05-12-2023 06:20:09 PM