Supreme Court - Daily Orders
Maxopp Investment Ltd.. vs Commr.Of I.T New Delhi on 6 January, 2015
Bench: J. Chelameswar, Pinaki Chandra Ghose
ITEM NO.22 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).14531-14536/2012
(Arising out of impugned final judgment and order dated 18/11/2011
in ITA No. 687/2009,18/11/2011 in ITA No. 853/2009,18/11/2011 in
ITA No. 856/2009,18/11/2011 in ITA No. 1060/2009,18/11/2011 in ITA
No. 263/2010,18/11/2011 in ITA No. 416/2010 passed by the High
Court Of Delhi At N. Delhi)
MAXOPP INVESTMENT LTD.& ORS. Petitioner(s)
VERSUS
COMMR.OF I.T NEW DELHI Respondent(s)
WITH
C.A. No. 7797/2012
C.A. No. 8800/2012
(With Office Report)
SLP(C) No. 14692-14694/2012
(With Office Report)
SLP(C) No. 21269/2012
(With Office Report)
SLP(C) No. 21270/2012
(With Office Report)
SLP(C) No. 21933/2012
(With Office Report)
SLP(C) No. 21934/2012
(With Office Report)
SLP(C) No. 21935/2012
(With Office Report)
SLP(C) No. 21936/2012
(With Office Report)
SLP(C) No. 21938/2012
(With Office Report)
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2015.01.06
SLP(C) No. 21947/2012
16:07:11 IST
Reason:
(With Office Report)
SLP(C) No. 23815/2012
(With Office Report)
SLP(C) No. 29037/2012
(With Office Report)
SLP(C) No. 30194/2012
(With Office Report)
SLP(C) No. 34302/2012
(With Office Report)
SLP(C) No. 7763/2013
(With Office Report)
SLP(C) No. 11278/2013
(With Office Report)
SLP(C) No. 11280/2013
(With Office Report)
SLP(C) No. 14724/2013
(With Office Report)
SLP(C) No. 20275/2013
(With Office Report)
SLP(C) No. 24479/2013
(With Office Report)
SLP(C) No. 12131/2014
(With Interim Relief)
Date : 06/01/2015 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Ajay Vohra,Adv.
Ms. Kavita Jha,Adv.
Mrs. Anil Katiyar,Adv.
Mr. Brajesh Kumar,Adv.
For Respondent(s) Mr. Ranjit Kumar,S.G.
Mr. D.L. Chidananda,Adv.
Mr. Arijit Prasad,Adv.
Ms. Gargi Khanna,Adv.
Mrs. Anil Katiyar,Adv.
Mr. Rajat Navet,Adv.
Mr. Kushagra Pandit,Adv.
Mr. Pradeep Kumar Bakshi,Adv.
Mr. Naveen Kumar,Adv.
Mr. Simran Mehta,Adv.
Ms. Aruna Gupta,Adv.
Dr. Rakesh Gupta,Adv.
Ms. Poonam Ahuja,Adv.
Mr. Ambhoj Kumar Sinha,Adv.
Mr. Rajiv Tyagi,Adv.
Mr. Ajay Kumar,Adv.
Mr. Neeraj Kumar,Adv.
Mr. Munawwar Naseem,Adv.
Mr. Kamal K. Jetley,Adv.
Mr. Praveen Agarwal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List SLP(C)No.21270/2012 tomorrow the 7th January, 2015. Leave granted in rest of the SLPs.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER