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Bombay High Court

Karan Kirti Thakkar vs Badri Narayan Baldawa on 21 June, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                 1/1               10 CARBPL 4730-23.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION
                    IN IT'S COMMERCIAL DIVISION
 COMMERCIAL ARBITRATION PETITION (L) NO. 4730 OF
                    2023

Karan Kirti Thakkar                            .. Petitioner
                  Versus
Badri Narayan Baldawa                          .. Respondent
                    WITH
     CONTEMPT PETITION (L) NO. 10011 OF 2023
                     IN
  COMMERCIAL ARBITRATION PETITION (L) NO.103 OF
                    2023

Badri Narayan Baldawa                          .. Petitioner
                 Versus
Ecocentric Management Private Ltd              .. Respondent


Adv. Meeta Kadhi and Daksha Kasekar i/b Mansukhlal Hiralal &
Company for the petitioner nos. 1 and 2 in CPCD (L) 10011/2023
and CARBP (L) No. 4730/2023.
Mr. Prathamesh Kamat a/w Mr. Nakul Jain, Ms. Chitrangada Singh i/
b Clove Legal for Petitioner in CARBP (L) No. 4730/2022.


                          CORAM: BHARATI DANGRE, J.

DATED : 21st JUNE, 2023 P.C:-

In absence of the counsel for the respondent, list on 20/07/2023.
( SMT. BHARATI DANGRE, J.) Ashish ::: Uploaded on - 23/06/2023 ::: Downloaded on - 23/06/2023 14:55:02 :::