Bombay High Court
Karan Kirti Thakkar vs Badri Narayan Baldawa on 21 June, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 10 CARBPL 4730-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN IT'S COMMERCIAL DIVISION
COMMERCIAL ARBITRATION PETITION (L) NO. 4730 OF
2023
Karan Kirti Thakkar .. Petitioner
Versus
Badri Narayan Baldawa .. Respondent
WITH
CONTEMPT PETITION (L) NO. 10011 OF 2023
IN
COMMERCIAL ARBITRATION PETITION (L) NO.103 OF
2023
Badri Narayan Baldawa .. Petitioner
Versus
Ecocentric Management Private Ltd .. Respondent
Adv. Meeta Kadhi and Daksha Kasekar i/b Mansukhlal Hiralal &
Company for the petitioner nos. 1 and 2 in CPCD (L) 10011/2023
and CARBP (L) No. 4730/2023.
Mr. Prathamesh Kamat a/w Mr. Nakul Jain, Ms. Chitrangada Singh i/
b Clove Legal for Petitioner in CARBP (L) No. 4730/2022.
CORAM: BHARATI DANGRE, J.
DATED : 21st JUNE, 2023 P.C:-
In absence of the counsel for the respondent, list on 20/07/2023.
( SMT. BHARATI DANGRE, J.) Ashish ::: Uploaded on - 23/06/2023 ::: Downloaded on - 23/06/2023 14:55:02 :::