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Union of India - Section

Section 32 in The National Cadet Corps Rules, 1948

32. Preliminary Service training.

- Every person who has been selected by a Selection Board for appointment as an officer in the National Cadet Corps in the manner specified hereinto fore in these rules, shall undergo preliminary Services training with an Armed Forced unit for period as below:-
(a)an applicant for the Junior Division - 2 months.
(b)an applicant for the Senior Division, Infantry Unit - 3 months.
(c)an applicant for the Senior Division, Medical, Artillery, Remount and Veterinary Units or Engineering Units - 4 months.
(d)an applicant for the Senior Division, Armoured Corps, Signal or E.M.E. Units - 5 months.
(e)an applicant for the Senior Division Air Wing Unit - 4 months.
(f)[ an applicant for the Senior Division Naval Wing Unit - 4 months.] [Added by S.R.O. 303, dated 20th September, 1952, Part II, Section 4, page 131]