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Union of India - Section

Section 8B in Notaries Rules, 1956

8B. [ Renewal of Certificate of Practice.

- The Certificate of Practice issued under sub-rule (4) of rule 8 may be renewed for a further period of five years on payment of prescribed fee. An application for renewal of Certificate of Practice shall be submitted online in Form XVI to the appropriate Government before (six months) from the date of expiry of its period of validity.]