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State of Tamilnadu - Section

Section 60 in Tamil Nadu Highways Act, 2001

60. Duties of Village Administrative Officers.

- It shall be the duty of every Village Administrative Officer, or other revenue officer, by whatever designation known-
(a)to prevent the destruction, removal, alternation or displacement of, or damage or injury to, or tampering with, any survey mark, or any mark showing the highway boundary, control line or building line; and
(b)when he become aware that any such mark has been destroyed, removed, altered, displaced, damaged, injured or tampered with, to report the fact to the nearest Highways Authority or to any officer or servant under the Highways Authority.