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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(2)(i) in The M.P. Rajmarg Adhiniyam, 2004

(i)the prescription of various forms of applications required to be made and the forms of notices and bills required to be served on persons, the charges to be made for the supply of copies of maps and the charges to be imposed or levied under the provisions of this Act;