Rajasthan High Court - Jaipur
Kailash S/O Jagdev Singh vs State Of Rajasthan on 5 April, 2022
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 1677/2022
Kailash S/o Jagdev Singh & Ors.
----Petitioners
Versus
State Of Rajasthan & Anr.
----Respondents
For Petitioner(s) : Mr. Mohit Balwada, Adv. For Respondent(s) : Mr. Riyasat Ali, PP For Complainant(s) : Mr. Vivek Gaur, Adv. HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 05/04/2022 Learned Public Prosecutor is directed to procure the latest factual report.
Petitioners are directed to join the investigation. List the matter on 09.05.2022. Meanwhile, no coercive action shall be taken against the petitioners.
(NARENDRA SINGH DHADDHA),J Gourav/51 (Downloaded on 06/04/2022 at 09:17:19 PM) Powered by TCPDF (www.tcpdf.org)