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Rajasthan High Court - Jaipur

Kailash S/O Jagdev Singh vs State Of Rajasthan on 5 April, 2022

Author: Narendra Singh Dhaddha

Bench: Narendra Singh Dhaddha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No. 1677/2022

                                   Kailash S/o Jagdev Singh & Ors.
                                                                                                      ----Petitioners
                                                                       Versus
                                   State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Mohit Balwada, Adv. For Respondent(s) : Mr. Riyasat Ali, PP For Complainant(s) : Mr. Vivek Gaur, Adv. HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 05/04/2022 Learned Public Prosecutor is directed to procure the latest factual report.

Petitioners are directed to join the investigation. List the matter on 09.05.2022. Meanwhile, no coercive action shall be taken against the petitioners.

(NARENDRA SINGH DHADDHA),J Gourav/51 (Downloaded on 06/04/2022 at 09:17:19 PM) Powered by TCPDF (www.tcpdf.org)