Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(5) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011 (5)The signaling and train control systems provided on the section shall be optimum for the planned level of safety and requirement of traffic.
