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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

State of Himachal Pradesh - Subsection

Section 104(2)(b) in Himachal Pradesh Co-Operative Societies Rules, 1971

(b)time to be taken by the Liquidator to complete the winding up process from the date on which the order of winding up takes effect;