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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(b) in The Assam Distillery Rules

(b)There shall be no opening into any still, condenser or refrigerator, except-
(i)for connection with the wash backs or spirit receivers,
(ii)properly secured air cocks or air valves of a number and description approved by the Excise Commissioner.