Punjab-Haryana High Court
Chanan Singh And Others vs The State Of Punjab And Another on 23 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No. 1365 of 1993
Decided on December 23,2008.
Chanan Singh and others --Appellants
Vs.
The State of Punjab and another -- Respondents
CORAM: Hon'ble Mr.Justice Rakesh Kumar Jain Present: Mr.Kulwant Singh,Advocate, for Mr. J.S.Wasu,Advocate,for the appellants.
Mr.N.S.Pawar, Addl.A.G.Punjab, for the respondents Rakesh Kumar Jain,J:
For orders, see RFA No.1362 of 1993 of even date.
December 23,2008 (Rakesh Kumar Jain) RR Judge