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State of Jharkhand - Section
Section 15 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982
15.
Details of Building and the purpose for which it is being used (for all type of Building).| Sl. No. | Size of rooms | Number of Rooms | Purpose for which used (see note below). | Condition of the room | Remarks (regarding Type of built pucca, tiledroof etc.) |