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[Cites 0, Cited by 0] [Section 56(9)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(9)(a) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(a)publish a notice in Form XIX in the Official Gazette of the Government of Punjab and in two newspapers, one of which shall be of the Official Language of the State, widely in circulation in the area of the Scheme about the preparation by him of the final Scheme, announcing, that the Scheme shall be open for inspection by the public during office hours at his office; and