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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(4) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(4)It shall be the duty of the Vice-chancellor to ensure that this Act the statutes, ordinance and regulations are faithfully observed and he shall have all powers necessary for the purpose.