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Calcutta High Court

Indofil Chemicals Co vs State Of West Bengal on 13 March, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                                ORDER SHEET
                             WP No.492 of 2005
                       IN THE HIGH COURT AT CALCUTTA
                     Constitutional Writ Jurisdiction
                               ORIGINAL SIDE




                          INDOFIL CHEMICALS CO.
                                  Versus
                           STATE OF WEST BENGAL


        BEFORE:

        The Hon'ble JUSTICE ARINDAM SINHA

Date : 13th March, 2014.

Appearance:

Mr. Soumya Majumdar, Adv. Mr. Agnibesh Sengupta, Adv.
The Court : The matter is heard in part. Let this matter appear under the same heading on 20th March, 2013.
(ARINDAM SINHA, J.) B.Pal