Calcutta High Court
Indofil Chemicals Co vs State Of West Bengal on 13 March, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP No.492 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
INDOFIL CHEMICALS CO.
Versus
STATE OF WEST BENGAL
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 13th March, 2014.
Appearance:
Mr. Soumya Majumdar, Adv. Mr. Agnibesh Sengupta, Adv.
The Court : The matter is heard in part. Let this matter appear under the same heading on 20th March, 2013.
(ARINDAM SINHA, J.) B.Pal